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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(4)(ii) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(ii)If no information regarding the correct address is received from the practitioner or from any other authentic source, the words "Address unknown" shall be entered in the address column of the registers against the name of the practitioner.