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Allahabad High Court

Uday Pratap Singh And Ors. vs The New India Insurance Co. Ltd.Thru ... on 1 November, 2019

Author: Anil Kumar

Bench: Anil Kumar, Saurabh Lavania





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 254 of 2016
 

 
Appellant :- Uday Pratap Singh And Ors.
 
Respondent :- The New India Insurance Co. Ltd.Thru Zonal Manager & Ors.
 
Counsel for Appellant :- Mukesh Singh
 
Counsel for Respondent :- Inder Preet Singh Chadha,Narendra Pratap Mishra
 

 
Hon'ble Anil Kumar,J.
 

Hon'ble Saurabh Lavania,J.

Heard the arguments of Sri Mukesh Singh, learned counsel for the appellants and Sri Inder Preet Singh Chadha, learned counsel for the respondents.

Judgement reserved.

.

(Saurabh Lavania,J.) (Anil Kumar,J.) Order Date :- 1.11.2019 dk/