Allahabad High Court
Uday Pratap Singh And Ors. vs The New India Insurance Co. Ltd.Thru ... on 1 November, 2019
Author: Anil Kumar
Bench: Anil Kumar, Saurabh Lavania
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 254 of 2016 Appellant :- Uday Pratap Singh And Ors. Respondent :- The New India Insurance Co. Ltd.Thru Zonal Manager & Ors. Counsel for Appellant :- Mukesh Singh Counsel for Respondent :- Inder Preet Singh Chadha,Narendra Pratap Mishra Hon'ble Anil Kumar,J.
Hon'ble Saurabh Lavania,J.
Heard the arguments of Sri Mukesh Singh, learned counsel for the appellants and Sri Inder Preet Singh Chadha, learned counsel for the respondents.
Judgement reserved.
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(Saurabh Lavania,J.) (Anil Kumar,J.) Order Date :- 1.11.2019 dk/