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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(6) in The Indian Postal Service (Group 'A') Rules, 1987

(6)While fixing the interse seniority of direct recruit in the Junior Time Scale, the marks obtained by direct recruits in the civil Services Examination and the marks obtained by them in the Probationary Training shall be taken into account.] [Substituted by Notification No. G.S.R. 496(E), dated 23.9.1994]