Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act] State of Gujarat - Subsection Section 54(2)(b) in Gujarat Public Trusts Act, 2011 (b)giving the trustees of such trusts and all other interested persons due opportunity to be heard, frame a common scheme for the same.