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State of Gujarat - Section

Section 42A in The Bombay Shops and Establishments Act, 1948

42A. [ First Aid. [Section 42A was inserted by Bombay 28 of 1952, section 14.]

- In every establishment wherein a manufacturing process as defined in clause (k) of Section 2 of the Factories Act, 1948, (LXIII of 1948) is carried on, there shall provide and maintained a first aid box containing such articles as may be prescribed.]