Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Chattisgarh - Subsection Section 6(18) in Chhattisgarh Winery Rules, 2013 (18)The licensee shall keep the licensed premises and all the material therein open during the inspection and examination by the officers empowered under Section 51 of the Act. He shall render all possible help in such inspection and examination.
