Section 18 in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020
18. Alteration in container or composition -
No alteration in the container, print or label or composition or any approved Animal feed or mineral mixture shall be made by any person unless an application is made in that behalf and prior approval obtained from the Registering/licensing authority in respect of such intended alteration.
