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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 8(4) in Securities and Exchange Board of India (Credit Rating Agencies) Regulations, 1999

(4)The grant of a certificate of initial registration shall be subject to payment of the registration fees as specified under Part A of Second Schedule, in the manner Prescribed in Part B thereof.]