Bombay High Court
Smt. Sangita Jagannath Karale vs Digambar Sitaram Hargude Thr .Lrs Smt. ... on 5 December, 2022
Author: Madhav
Bench: Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 785 OF 2022
Shivaji Jyoti Savarde ....APPELLANT
V/S
Digambar Sitaram Hargade Thr. Lrs Smt. Kamal
....RESPONDENT
Digambar Hargude And Ors WITH SECOND APPEAL NO. 792 OF 2022 Kedari Ramchandra Koli ....APPELLANT V/S Digambar Sitaram Hargude Thr.lrs Smt .kamal....RESPONDENT Digambar Hargude And Ors WITH SECOND APPEAL NO. 791 OF 2022 Smt. Shantabai Bhupal Koli ....APPELLANT V/S Digambar Sitaram Hargade Thr. Lrs Smt. Kamal ....RESPONDENT Digambar Hargude And Ors WITH SECOND APPEAL NO. 782 OF 2022 Ramesh Pandurang Jadhav ....APPELLANT V/S Digambar Sitaram Hargade Thr. Lrs Smt. Kamal ....RESPONDENT Digambar Hargude And Ors WITH Page 1/4 ::: Uploaded on - 05/12/2022 ::: Downloaded on - 06/12/2022 18:32:47 ::: SECOND APPEAL NO. 788 OF 2022 Smt. Yesabai Bapu Chavan(dead Thr.lrs) Shri. ....APPELLANT Ganesh D. Patil(decd.lrs) Shri. Yashwant D. Patil Ors V/S Digambar Sitaram Hargade Thr. Lrs Smt. Kamal ....RESPONDENT Digambar Hargude And Ors WITH SECOND APPEAL NO. 789 OF 2022 Sonabai Shivram Bodake (dead Thr.lrs) Sou. ....APPELLANT Sunita Sadashiv Mangure V/S Digambar Sitaram Hargade Thr. Lrs Smt. Kamal ....RESPONDENT Digambar Hargude And Ors WITH SECOND APPEAL NO. 790 OF 2022 Smt. Sangita Jagannath Karale ....APPELLANT V/S Digambar Sitaram Hargude Thr .lrs Smt. Kamal ....RESPONDENT Digambar Hargude And Ors WITH SECOND APPEAL NO. 786 OF 2022 Smt Yashoda Hari Kavathekar (koli) ....APPELLANT V/S Digambar Sitaram Hargude Thr.lrs Smt. Kamal ....RESPONDENT Digambar Hargude And Ors WITH Page 2/4 ::: Uploaded on - 05/12/2022 ::: Downloaded on - 06/12/2022 18:32:47 ::: SECOND APPEAL NO. 784 OF 2022 Shri. Shivaji Krishna Patil Decd. Thr. Lrs Smt. ....APPELLANT Subhadra Shivaji Patil And Ors V/S Digambar Sitaram Hargade Thr. Lrs Smt. Kamal ....RESPONDENT Digambar Hargude And Ors WITH SECOND APPEAL NO. 778 OF 2022 Atmaram Maruti Koli Dead Thr. Lrs Sadashiv ....APPELLANT Atmaram Koli And Ors V/S Digambar Sitaram Hargade Thr. Lrs Smt. Kamal ....RESPONDENT Digambar Hargude And Ors WITH SECOND APPEAL NO. 780 OF 2022 Shri. Ramdas Bhimrao Sawant And Anr ....APPELLANT V/S Digambar Sitaram Hargade Thr. Lrs Smt. Kamal ....RESPONDENT Digambar Hargude And Ors WITH SECOND APPEAL NO. 793 OF 2022 Sambhaji Sadashiv Bhagat ....APPELLANT V/S Digambar Sitaram Hargude Thr. Lrs Smt. Kamal ....RESPONDENT Digambar Hargude And Ors WITH INTERIM APPLICATION NO. 20457 OF 2022 Page 3/4 ::: Uploaded on - 05/12/2022 ::: Downloaded on - 06/12/2022 18:32:47 ::: In Second Appeal 785 OF 2022 Shivaji Jyoti Savarde ....PETITIONER V/S Digambar Sitaram Hargade Thr. Lrs Smt. Kamal ....RESPONDENT Digambar Hargude And Ors Mr. Kirankumar Phakade i/by Mr. Sagar Ashok Mane for Applicant.
Mr. Sandesh D. Patil i/by Ms. Divya A. Pawar for R.No.1A to 1C.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 5th December, 2022 P.C. :
S. O. to 14/12/2022 .
( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 05/12/2022 ::: Downloaded on - 06/12/2022 18:32:47 :::