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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3)(b) in Rajasthan Electricity Regulatory Commission (tariff for Captive Power Plants) Regulations, 2007

(b)The variation in contracted capacity to be declared as day ahead schedule shall not exceed ± 20% of contracted capacity. The load factor of power supply for the settlement period determined on contracted capacity shall not be less than 70%.