Section 11 in Rules Under the Land and Revenue Regulation
11. Limit of area.
- The Deputy Commissioner after persual of the report shall pass such orders as he thinks fit : provided that in the case of settlement of land exceeding [400 bighas] [Substituted for the word 'acres' vide Notification No. RSS 351/64/92, dated 18th May 1967.] in area he shall submit his proceedings to the [State Government] [Substituted for the word 'Commissioner' vide Notification No. RSS 351/64/92, dated 18th May 1967.] for confirmation.
