Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(1) in Jharkhand Single Window Clearance Act, 2015

(1)The Governing Body shall be responsible for setting the strategic direction sand guidance for the Single Window Clearance and industries facilitation required for its effective functioning.