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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(3)(a) in The Customs and Excise and Gold (Control) Appellate Tribunal (Procedure) Rules, 1982

(a)the facts regarding the demand of duty or penalty, the deposit whereof is sought to be stayed;