Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(e) in Tamil Nadu Co-Operative Handloom Weavers family pension scheme, 1991 (e)"Government Security" shall have the meaning assigned to it in the Public Debt Act, 1944 (Central Act XVIII of 1944);
