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State of Odisha - Section

Section 1 in The Orissa Forest Shooting Rules, 1973

1. Short title, extent and commencement.

(a)These rules may be called the Orissa Forest Shooting Rules, 1973.
(b)These rules shall apply to all reserve and protected forests.
(c)These rules shall come into force with effect from the date of their publication in the Orissa Gazette.