Section 41(5)(ii) in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980

[Cites 0, Cited by 0] [Section 41(5)] [Section 41] [Entire Act]

(ii)The floor shall be made of smooth and impervious material and inside walls shall be lime washed or colour-washed at least once in each year:

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