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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(5) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(5)The Allotting Authority shall allot each applicant Government land to the extent provided in sub-rule (2) of Rule 5 out of the area reserved. for such persons on the terms and conditions as laid down in these Rules and inform the applicant in Form IX.