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[Cites 0, Cited by 0] [Section 77(5)] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(5)(ii) in The Central Motor Vehicles Rules, 1989

(ii)the registration mark of the drawing motor vehicle to be affixed to the rear of the trailer shall be in conformity with the provisions of these rules relating to the registration mark affixed to the rear of the motor vehicle.