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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(3)(e) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(e)To provide for the appointment of National Research Professors, Distinguished Scientists, Distinguished Honorary Professors, Visiting professors, Adjunct Professors or any such other positions prescribed by the Government from time to time and determine the terms and conditions of such appointment.