Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(2) in Agreement Between the Republic of India and Federal Republic of Brazil on the Transfer of Sentenced Persons (2)Only the transferring State may grant pardon, amnesty or commutation of the sentence in accordance with its Constitution or other laws.Article 11
