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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Uttarakhand - Subsection

Section 38(2)(a) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(a)exercise all powers of superintendence and control over -
(i)all Officers and servants of the Committee so as to ensure proper and efficient discharge of the duties, assigned to them by or under this Act, and
(ii)all affairs of the Committee;