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Union of India - Section

Section 3 in The Constitution (Scheduled Castes) Orders (Amendment) Act, 2017

3. Amendment of Constitution (Pondicherry) Scheduled Castes Order, 1964.

- In the Constitution (Pondicherry) Scheduled Castes Order, 1964, for the word "Pondicherry" at both the places where it occurs, the word "Puducherry" shall be substituted.