Andhra Pradesh High Court - Amravati
Obulapu Venkata Rama Subba Reddy, vs Bhuma Raghava Reddy, on 28 March, 2024
Author: K Suresh Reddy
Bench: K Suresh Reddy
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARSY THURSDAY, THE TWENTY EIGHTH DAY OF MARE TWO THOUSAND AND TWENTY FOUR 'PRESENT: THE HONOURABLE SRI JUSTICE K SURESH RENO CRP No.4389 OF 2024 Between: 1. Gbulapu Venkata Rama Subba Reddy, Sio, Ranga Reddy, Aged 59 years, working in SVB. Government Degree College. Kollakuntia, Kurnool District. é. Hanumanthugari Vara Lakshmi, Wo. Hanumathu Reddy, Agad about 50 years, Mio, Alvakonda village, Saniamala Mandal, Kurnool District. DBontharaboina Lalitharnma, Wyo. Chandranna, Aged 50 years, Ryo. Koratamaddi village and Post, Gudivemula Mandal, Kurnool District. ..Fetiioners/Peatitionsrs/Defendants 1 fo 3 AND Shuma Raghava Reddy, aged 38 years, agricullunist, sfo Chirina Venkata Reddy, Rio H.No.3/8d, Bhuma Nagar, Rythunagaram village, Nandyal mancdal, Kurnool District, (died byl Re} Shuma Savithri, aged 35 years, w/o late Shuma Raghava Reddy, r/o HWNo. 3/90, Shuma Nagar, Rythunagaram vilage, Nandyal mandal, Kurmoc! District 3. Shuma Sahithi, aged 15 years, d/odate Bhuma Raghava Recaoy, 4. Bhuma Lakshmi Prasanthi, aged 11 years, d/o late Bhuma Raghava Reddy (No.3 and 4 minors Rep by ther guardian and next friend mother Shuma Sawinr, 2° Respondent All are Hinds, fo H.No.3/G0. Bhurmea Nagar, Rythunagaram village,
Nandyal mandal, Rurnoal District, tt ._Respondents/Respondents 1 to 4/Pigindis
5. Nagineni Kittu, Wo. Eshwaraigh, Aged about 45 years, Rio. Santapeta, Sollasuntia town and Mandal, Kurnool District.
6. Naginert Rama Krishna Yaday, aged about 27 years, Sfo Eawaraiah, Hindu, working as Horne guard, Rig Lingampally, Hyderabad. *. Naginenl Siva Kasi, aged about 3? years, S/o Eswaraiah, Hindu, Business, Ris O.No. 5/50, Santhaneta, Koilakuntla Vilage and Mandal, Kurnool District. (RR 5 to 7 are not necessary parties fo this CRP XN ..Respondents/Respondants § to 8/Defendants 4 ta 8 Petifon under Article 227 of the Conetiiutian of india, aggrieved by Order jn WA ddd (2022 in OS.No. 2334/2017 dt. 18.02.2024 on the Sle of the Principal Senior Civit dudge af Nandyal:
iA NO: 1 OF 2024:
Petition under Sectian 151 CPC is flex praying thal in the circumstances Staied in the affidavit fled in support of the civ revision petition, ihe High Court may be pleased to stay all further pransedings in OS.No.g3a/2017 on the fle of the Frincipal Senior Judge, Nandyal, bending dispasa! of CRP No.439 of 2024, on the fle Sfthe High Court.
Be & rye and ¢ 3 ort theres SUED i & es a aye 3 dd = fe Bs oe;
"Post alter bya (2) weeks. int & extended NH then."
igri order granted earl Ori HESH COURT KSR,J DATED: SSS 20848 Post afer hyo (2) weeks.
CRP No 439 of 2024 INTERIM ORDER EXTENDED