Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(5) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1980 (5)[Four members] [Substituted by S.O. 908(E), dated 10.11.1995, for " three members" .] shall be the quorum for a meeting of the Management Committee.
