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State of Uttar Pradesh - Section

Section 10 in The U.P. Higher Education Services Commission (Procedure For Selection Of Teachers) Regulations, 1983

10. Residuary matters. -

Subject to the provisions of the Act or of the Rules, or Regulations framed thereunder, the Commission may deal with any matter not specifically provided or in such manner as it deems fit and intimate the Government forthwith for information and directions, if any.