Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] State of Chattisgarh - Subsection Section 16(2)(a) in Chhattisgarh Regulation, Prohibition, Sale and Use of Acid Act, 2013 (a)"Company" means any body corporate and includes a firm, sole-proprietorship or any association of individuals dealing with business of acids.