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[Cites 0, Cited by 0] [Section 106D(2)] [Section 106D] [Entire Act]

State of Uttarakhand - Subsection

Section 106D(2)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)it increases or diminishes the height or area covered by or cubical capacity of the building or reduces the cubical capacity of any room in the building-below the minimum prescribed in any bye-law, or