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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(xxxviii) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(xxxviii)perform all such acts and matters as expected, whether they are incidental to the powers aforesaid or not, so that the objects of the University are promoted.