Allahabad High Court
Mata Bux Singh And 4 Ors vs Deputy Director Of Consolidation, ... on 4 February, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- CONSOLIDATION No. - 453 of 2004 Petitioner :- Mata Bux Singh And 4 Ors Respondent :- Deputy Director Of Consolidation, Sultanpur And 16 Ors Petitioner Counsel :- U.P. Singh,Ravi Singh,U.P. Singh Respondent Counsel :- C.S.C Hon'ble Shri Narayan Shukla,J.
Application is allowed.
Let legal heirs of petitioner No.3, who died on 20.6.2006, descriptions of whom have been given in the affidavit filed in support of this application, be substituted in his place as petitioners 3/1 to 3/3 by incorporating amendment in the memo of writ petition within a week.
List the case in the next cause list.
Order Date :- 4.2.2010 GSY