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[Cites 0, Cited by 0] [Section 99(3)] [Section 99] [Entire Act]

Union of India - Subsection

Section 99(3)(a) in THE INDUSTRIAL RELATIONS CODE, 2020

(a)manner of recognition of a Trade Union or federation of Trade Unions by the Central Government as a Central Trade Union at the Central level and the authority and the manner of deciding dispute by it under sub-section (1) of section 27; and