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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(1)(d) in The Rajasthan Excise Rules, 1956

(d)[ Licences for the retail sale of country liquor may be granted for any part of the financial year by or with the special sanction of the Excise Commissioner.] [Added by GSR 52, dated 30.3.1972, Published in Rajasthan Government Gazette Part IV-C (Extraordinary), dated 30.3.1972, [30-3-72].]