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State of Uttar Pradesh - Section

Section 19 in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983

19. [ Obtaining of copies of orders. [Substituted by Notification No. 2793/36-3-1 (ML)-88, dated 31st December, 1993, published in the U. P. Gazette (Extraordinary), Part 4, Section (Kha), dated 31st December, 1993.]

- A copy of the order of the Registering Officer, Licensing Officer or Appellate Officer may be obtained on payment of Rs. 6.00 per copy of each order on application specifying the date and other particulars of the order made to the officer concerned.]