Section 42 in The U.P. Co-operative Societies Employees Service Regulations, 1975
42. [ Other Allowances. [Substituted by Notification No.432/XII-6-2-85-77, dated 17th May, 1983.]
- (i) A Co-operative Society may, subject to the provisions of these regulations and general or special orders issued by the Registrar, give any other allowances or pecuniary concessions to its employees.(ii)A Co-operative Society may also grant, with the permission of the Registrar, pecuniary incentive to an employee or class of employees for outstanding performance:Provided that payment of travelling and daily allowance shall be governed by the provisions contained in Regulation 43].
