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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(13B) in Banaras Hindu University Act, 1915

(13B)[ with the approval of the Central Government, to borrow on the security of the property of the University, money for the purpose of the University;] [Inserted by Act 52 of 1966, section 5(h)]