Supreme Court - Daily Orders
Shyam Babu Sah @ Shyamjee Sah vs State Of Bihar on 6 January, 2015
Bench: Madan B. Lokur, Uday Umesh Lalit
ITEM NO.16 COURT NO.10 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
25122/2014
(Arising out of impugned final judgment and order dated 25/08/2014
in CRM No. 23256/2014 passed by the High Court of Patna)
SHYAM BABU SAH @ SHYAMJEE SAH Petitioner(s)
VERSUS
STATE OF BIHAR AND ANR Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 06/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. A.P. Mayee, Adv.
Mr. Swetank Shantanu, Adv.
Mr. Pratap Shanker, Adv.
Mr. Neeraj Shekhar, AOR
Mr. Ashutosh Thakur, Adv.
Mr. Rana Prashant, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.01.06 16:49:45 IST Reason: