Madhya Pradesh High Court
Ramnaresh Singh Sikarwar vs State Of Madhya Pradesh on 24 September, 2019
Author: Nandita Dubey
Bench: Nandita Dubey
1 WP-19892-2019
The High Court Of Madhya Pradesh
WP-19892-2019
(RAMNARESH SINGH SIKARWAR Vs STATE OF MADHYA PRADESH)
Jabalpur, Dated : 24-09-2019
Shri Laxmi Chandra Chourasiya, learned counsel for the petitioner.
Shri Paritosh Gupta, learned Government Advocate for the respondent/State.
Learned counsel for the petitioner prays for withdrawal of this petition. In view of the open court statement made by the learned counsel for the petitioner, this petition is dismissed as withdrawn.
(NANDITA DUBEY) JUDGE ak Digitally signed by ASHISH KOSHTA Date: 24/09/2019 17:27:10