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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(3)(n) in The Rajasthan Sales Tax/Central Sales Tax Deferment Scheme for Industries, 1998

(n)
(i)"Prestigious Unit" means new industrial unit established during the operative period of this Scheme having fixed capital investment exceeding Rs. 15.00 crores and with a minimum regular employment of 100 persons.
(ii)"Very Prestigious Unit" means a new industrial unit established during the operative period of this Scheme, having a fixed capital investment of Rs. 50 00 crores or more and with a minimum regular employment of 250 persons.