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[Cites 0, Cited by 8] [Section 16(1)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(1)(i) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(i)if he has directly or indirectly by himself or by his partner any share or interest in any work done by order of the Zilla Parishad or in any contract with, by or on behalf of, Zilla Parishad, or