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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Tamilnadu - Subsection

Section 59(2)(g) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(g)the rights and privileges to which a member of a tenant farming society shall be entitled and the obligations and liabilities to which such member shall be subject.