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Delhi High Court - Orders

Harjeet Kaur Chawla vs Bma Wealth Creators Pvt Ltd on 5 January, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~25
                                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +      FAO 4/2022 & CM APPL. 500/2022
                                             HARJEET KAUR CHAWLA                   ..... Appellant
                                                          Through: Mr. Saurabh Suman Sinha, Advocate.

                                                               versus

                                             BMA WEALTH CREATORS PVT LTD                     ..... Respondent
                                                         Through: None.

                                             CORAM:
                                             HON'BLE MR. JUSTICE SANJEEV SACHDEVA

                                                               ORDER

% 05.01.2022

1. The hearing was conducted through video conferencing.

2. Request for adjournment is made by learned counsel for the appellant.

3. At request, renotify on 12.01.2022.

4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.

SANJEEV SACHDEVA, J JANUARY 5, 2022 rk Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:05.01.2022 Signing Date:05.01.2022 20:58:40 18:52 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.