Delhi High Court - Orders
Harjeet Kaur Chawla vs Bma Wealth Creators Pvt Ltd on 5 January, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 4/2022 & CM APPL. 500/2022
HARJEET KAUR CHAWLA ..... Appellant
Through: Mr. Saurabh Suman Sinha, Advocate.
versus
BMA WEALTH CREATORS PVT LTD ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 05.01.2022
1. The hearing was conducted through video conferencing.
2. Request for adjournment is made by learned counsel for the appellant.
3. At request, renotify on 12.01.2022.
4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J JANUARY 5, 2022 rk Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:05.01.2022 Signing Date:05.01.2022 20:58:40 18:52 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.