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State of Tamilnadu - Section

Section 341 in The Coimbatore City Municipal Corporation Act, 1981

341. Fencing of buildings or lands and pruning hedges and trees.

- The Commissioner may, by notice, require the owner or occupier of any building or land near a public street to-
(a)fence the same to the satisfaction of the Commissioner;
(b)trim ar prune any hedges bordering on the said street so that they may not exceed such height from the level of the adjoining roadway as the Commissioner may determine; or
(c)cut and trim any hedges and trees overhanging the said street and obstructing it or the view of traffic or causing it damage; or
(d)lower an enclosing wall or fence which by reason of its height and situation obstructs the view of traffic so as to cause danger.
Control Over Insanitary Buildings