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[Cites 0, Cited by 0] [Section 46D(2)] [Section 46D] [Entire Act]

State of Odisha - Subsection

Section 46D(2)(e) in The Orissa Panchayat Samiti Election Rules, 1991

(e)doing by any person in the service of Government of all or any of the aforesaid activities or aiding or conniving at any such activity in the furtherance of the prospects of the election of a candidate.