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[Cites 0, Cited by 0] [Section 61(5)] [Section 61] [Entire Act]

Daman and Diu - Subsection

Section 61(5)(a) in Daman and Diu Value Added Tax Regulation, 2005

(a)requests for time to adduce evidence of payment of tax or the goods being exempted under this Regulation, in respect of the goods to be detained or impounded; and