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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(3) in Punjab Regional and Town Planning and Development (General) Rules, 1995

(3)At every annual meeting of the Authority held in pursuance of sub-rule(2), the Chief Administrator of the Authority shall lay before the Authority -
(a)a balance sheet as at the end of the financial year; and
(b)an income and the expenditure account for the financial year.