Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Karnataka - Subsection Section 25(1) in C.M.R University Act, 2013 (1)The Academic Council shall consist of the following, namely:-(i)The Vice-Chancellor - Chairperson(ii)The Pro Vice Chancellor - Members(iii)The Registrar - Secretary(iv)Such other members as may be specified by the Statutes.
