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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Telangana - Subsection

Section 37(2)(i) in Telangana Labour Welfare Fund Act, 1987

(i)the duties and powers of the Welfare Commissioner and the Inspectors and the conditions of service of the Welfare Commissioner and the Inspectors and other staff appointed by the Board under this Act;