Madhya Pradesh High Court
Smt. Manjeet Kaur vs Smt. Manjeet Kaur on 28 February, 2017
WP-4094-2016 (SMT. MANJEETKA UR Vs SMT. MANJEETKA UR) 28-02-20
1 7 None for the parties because of the call of High Court Bar Association to abstain the Court. List after four weeks. (SANJAY YADAV) JUDGE