Punjab-Haryana High Court
State Of Haryana And Another vs Smt. Sukhwant Kaur And Others on 17 November, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.5341 of 2010 (O & M)
State of Haryana and another
......Appellants
Versus
Smt. Sukhwant Kaur and others
.....Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, Assistant Advocate General, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.572 of 2010, titled State of Haryana and another Versus Smt. Murti Devi and others.
(RAJESH BINDAL) 17.11.2010 JUDGE J. Sharma