Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Maharashtra - Subsection Section 24(5) in The Maharashtra Universities Act, 1994 (5)the Board of College and University Development,[(5-A) the Board of University Teaching and Research] [This clause was inserted by Maharashtra 55 of 2000, section 18],
