Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(h) in The Maharashtra Water Conservation Corporation Act, 2000

(h)[ "member" means a member of the Corporation and includes the Chairman and Vice-Chairmen of the Corporation;] [Substituted 'member means a member of the Corporation and includes the Chairman and Vice-Chairman of the Corporation;' by Maharashtra Act No. 52 of 2018, dated 10.8.2018.]